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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(2)(a) in The Assam Health Establishments Act, 1993

(a)enter at any time by night or by day, with or without notice, any place or establishment which he has reason to believe is being used as a health establishment;