Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act] State of West Bengal - Subsection Section 57(2)(d) in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010 (d)the minimum number and norms in respect of health service providers and other persons under clause (b) of sub-section (2) of section 7;