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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(i) in The Export of Service Rules, 2005

(i)specified in sub-clauses (d), (p), (q), (v), (zzq), (zzza), (zzzb), (zzzc), (zzzh), (zzzr), [(zzzy), (zzzz) and (zzzza)] [Inserted vide Notification No. 30/2007 dated 22.05.2007] of clause (105) of section 65 of the Act, be provision of such services as are provided in relation to an immovable property situated outside India;