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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(2)The list prepared under sub rule (1) shall be displayed on the notice board of the office of the Project Authority concerned Gram panchayat and Water Users' Association along with a notice inviting objections and fixing date and time by which objection shall be entertained.