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[Cites 0, Cited by 0] [Section 140(2)] [Section 140] [Entire Act]

State of Goa - Subsection

Section 140(2)(a) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(a)the qualifications in town and country planning for appointment as [Chief Town Planner(Administration), Chief Town Planner(Land Use), and Chief Town Planner(Planning)] [Substituted by Act No. 17 of 2017, dated 9.9.2017];