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[Section 5]
[Entire Act]
State of Uttarakhand - Subsection
Section 5(2) in Uttarakhand State Urban Transport Fund Rules, 2015
| (i) | Transport Commissioner | - Chairman |
| (ii) | Additional Transport Commissioner | - Member |
| (iii) | Secretary State Transport Authority | - Member Secretary |
| (iv) | Commissioner of Garhwal and KamaunCommissionaries | - Member |
| (v) | Any officer of Police Department not below therank of Deputy DirectorGeneral of Police nominated by theDirector General of Police | - Member |
| (vi) | Finance Controller of the Transport Department | - Member |
| (vii) | Controlling Officer of Institute of UrbanTransport Kashipur | - Member |