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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Odisha - Subsection

Section 53(2) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(2)If any question arises whether any elector was present at the polling station before it was closer1, shall be decided by the [Presiding Officer] [Substituted vide O.G.E. No. 1106 dated 7.6.2008.] and his decision shall be final.