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[Cites 0, Cited by 5] [Section 57] [Entire Act]

Madras Presidency - Subsection

Section 57(f) in Madras Hindu Religious and Charitable Endowments Act, 1951

(f)whether any institution or endowment is wholly or partly of a religious or secular character; and whether any property or money has been given wholly or partly for religious or secular uses; and