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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Manipur - Subsection

Section 5(xviii) in Manipur Technical University Act, 2016

(xviii)to lay down for the University teachers, the service conditions including code of conduct, Workload, norms of performanCe appraisal, and such other instructions or directions as, in the opinion of the University, may be necessary in the interest of academic standard;