Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] Union of India - Subsection Section 31(a) in The Citizenship Rules, 2009 (a)[ in India--(i)to the Foreigners Regional Registration Officer (FRRO) as may be specified by the Central Government; or(ii)to the Foreigners Division, Ministry of Home Affairs;]
