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Union of India - Section

Section 1 in The National Environment Appellate Authority (Salary, Allowances And Conditions Of Service Of Members) Rules, 1998

1. Short title and commencement.

(1)These rules may be called the National Environment Appellate Authority (Salary, Allowances and Conditions of Service of Members) Rules, 1998.
(2)They shall come into force on the date of their publication in the Official Gazette.