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[Cites 0, Cited by 2] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(7) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(7)establishment of pension and insurance schemes for the benefit of officers, teachers and other employees of the University and the rules, terms and conditions of such schemes;