Calcutta High Court
Mbl Infrastructure Limited vs Ircon International Ltd. And Anr on 24 March, 2026
OD- 139
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
CS/103/2003
IA NO: GA/2/2003(Old No: GA/2177/2003), GA/5/2026
MBL INFRASTRUCTURE LIMITED
VS
IRCON INTERNATIONAL LTD. AND ANR.
BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY
Date: 24th March, 2026 Appearance:
Ms. Sristi Barman Roy, Adv.
Ms. N. Ghosh, Adv.
...For the Petitioner Mr. Arnab Chakraborty, Adv. Mr. Pragya Bhowmick, Adv.
Ms. Rimi Mondal, Adv.
...For the Defendants The Court:- Inadvertently the instant application has been listed today instead of tomorrow (25.3.2026).
Let the matter be fixed on the returnable date.
(ANANYA BANDYOPADHYAY, J.) JM