Section 2(e) in Assam Forest Protection Force Act, 1986
(e)"Forest produce" includes-(i)timber, charcoal, caoutchouc, catechu, wood oil, resin, natural varnish, bark, lac, myrabolams, rhinoceros horns and anything found in or brought from a forest;(ii)trees and leaves, fruits and all others parts or produce, not hereinbefore mentioned, of trees ;(iii)plants not being trees (including grass creepers, reeds and moss) and all parts or produce of such plants ;(iv)wild animals and skins, tusks and horns, bones other than rhinoceros horn, silk cocoons, honey, wax and all other parts of produce of animals ;(v)peat, surface soil, rock and minerals (including limestone, laterite, mineral oils and all produce of mines or quarries);
