Bombay High Court
Ashok Hariram Parwani And Ors vs Silvex Developers Private Limited And ... on 4 July, 2022
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COURT RECEIVER REPORT NO. 15 OF 2022
In
COMMERCIAL SUIT STAMP NO. 24394 OF 2021
Ashok Hariram Parwani And Ors. ....PETITIONER
V/S
Silvex Developers Private Limited And Ors. ....RESPONDENT
WITH INTERIM APPLICATION LODGING NO. 24397 OF 2021 In Commercial Suit STAMP NO. 24394 OF 2021 Ashok Hariram Parwani And 23 Ors. ....PETITIONER V/S Silvex Developers Private Limited And 13 Ors.
....RESPONDENT MAHESH L KUKREJA for Plaintiff Mr.Dhaval A. Patil i/b M/s.K.Ashar & Co. for defendant No.9 to 11 Ms.Pooja Yadav a/w Ms.Yamuna Parekh i/b Sunil Sonawane for Defendant-MCGM CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 4th July, 2022 P.C. :
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