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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Bihar - Subsection

Section 26(s) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(s)Co-ordinate with the Education, Health, Police, Labour Department and other agencies involved in the care and protection of children with the support of District Child Protection Unit or State Child Protection Unit or State Government;