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Union of India - Section

Section 36 in The Finance Act, 2018

36. Amendment of section 115BBE.

- In section 115BBE of the Income-tax Act, in sub-section (2), after the word, brackets and letter "clause (a)", the words, brackets and letter "and clause (b)" shall be inserted and shall be deemed to have been inserted with effect from the 1st day of April, 2017.