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[Cites 0, Cited by 0] [Section 33L(2)] [Section 33L] [Entire Act]

State of Jharkhand - Subsection

Section 33L(2)(c) in Jharkhand Agricultural Produce Markets Act, 2000

(c)the salaries and allowances and other conditions of service of officers and other employees of the Board and of officers referred to in subsection (2) of section 20;