Supreme Court - Daily Orders
P.A. Antony vs M.K. Krishnadas . on 4 January, 2016
Bench: Fakkir Mohamed Ibrahim Kalifulla, S.A. Bobde
ITEM NO.202 COURT NO.6 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 20813/2006
(Arising out of impugned final judgment and order dated 10/10/2006
in WA No. 1576/2005 passed by the High Court of Kerala at
Ernakulam)
P.A. ANTONY & ORS. Petitioner(s)
VERSUS
M.K. KRISHNADAS & ORS. Respondent(s)
(with interim relief and office report)
(For Final Disposal)
WITH
SLP(C) No. 1998/2007
(With Interim Relief and Office Report)
SLP(C) No. 4954/2007
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP(C) No. 5811/2007
(With Office Report)
SLP(C) No. 9249/2007
(With Office Report)
SLP(C) No. 16076/2008
(With Office Report)
(FOR FINAL DISPOSAL)
Date : 04/01/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. K.V. Viswanathan,Sr.Adv.
Mr. E. M. S. Anam,Adv.
Mr. Shiv Sagar Tiwari,Adv.
Signature Not Verified
Digitally signed by
Narendra Prasad
Date: 2016.01.05
Mr. Aljo K. Joseph,Adv.
17:29:47 IST
Reason: Mr. Ranjith K. C.,Adv.
1
Ms. Malini Poduval,Adv.
Mr. Jayanth Muth Raj,Adv.
Mr. C. K. Sasi,Adv.
Mr. K. V. Mohan,Adv.
Mr. K.K. Vinosh,Adv.
Mr. Tessy Varghese,Adv.
For Respondent(s) Mr. A. Raghunath,Adv.
Mr. Jayanth Muth Raj,Adv.
Mr. C. K. Sasi,Adv.
Mr. E. M. S. Anam,Adv.
Mr. Romy Chacko,Adv.
Mr. P. V. Dinesh,Adv.
Mr. Shiv Sagar Tiwari,Adv.
Ms. Malini Poduval,Adv.
Mr. Jogy Scaria,Adv.
Mr. K. Rajiv,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on a non-miscellaneous day in the first week of April, 2016.
(NARENDRA PRASAD) (SHARDA KAPOOR) COURT MASTER COURT MASTER 2