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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(1) in The Rajasthan Boiler Operation Engineers' Rules, 1967

(1)On receipt of the proceedings of the enquiry conducted under Rule 49 together with the findings thereon the Board may allow the certificate to stand or suspend it for such period as it thinks fit or may cancel the certificate permanently.