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[Cites 0, Cited by 5] [Entire Act]

State of Uttar Pradesh - Section

Section 13 in The U.P. General Clauses Act, 1904

13. Gender and number. -

In all [Uttar Pradesh] [Ibid.] Acts, unless there is anything, repugnant in the subject or context -
(1)words importing the masculine gender shall be taken to include females; and
(2)words in the singular shall include the plural, and vice versa.Powers And Functionaries