Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 1 in Gujarat Vacant Lands in Urban Areas (Prohibition of Alienation) Amendment Act, 1974 1. Short title and commencement.- (1) This Act may be called the Gujarat Vacant Lands in Urban Areas (Prohibition of Alienation) Amendment Act, 1974. (2)It shall come into force at once.
