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[Cites 0, Cited by 1] [Section 143] [Entire Act]

State of Tamilnadu - Subsection

Section 143(b) in The Tamil Nadu Co-Operative Societies Act, 1983

(b)any sum due from a registered society or from an officer, former officer, member or past or deceased member of a registered society as such to the Government including any costs awarded to the Government in any proceeding under this Act; or