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State of Rajasthan - Section

Section 419 in The General Rules (Civil), 1986

419. Programme of Amin.

- When an Amin proceeds on tour, he shall make such arrangements as will ensure that orders issued by the Court shall reach him without delay. The arrangement so made shall, on each departure of the Amin be notified by him in writing to the courts whose order he executes and also the officer-in-charge of his work.