Allahabad High Court
State Of U.P. And 3 Others vs Jumma And 14 Others on 16 November, 2022
Author: Ajay Bhanot
Bench: Ajay Bhanot
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- FIRST APPEAL DEFECTIVE No. - 242 of 2022 Appellant :- State Of U.P. And 3 Others Respondent :- Jumma And 14 Others Counsel for Appellant :- Pankaj Rai Hon'ble Ajay Bhanot,J.
Learned Standing Counsel prays for and is granted four weeks time to make good the deficiency in the court fee. It is contended that the amount has been released and the process for deposit of court fee has been initiated.
Put up this case on 04.01.2023 in the list of fresh cases.
Order Date :- 16.11.2022 Dhananjai