Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(2) in Rajasthan Panchayati Raj Act, 1994

(2)The Government may by notification, modify the functions assigned under this section.