Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Nagaland - Subsection

Section 32(4) in The Nagaland University Act, 1989

(4)A copy of the annual accounts together with the audit reports as submitted to the Visitor shall also be submitted to the Central Government, which shall as soon as may be, cause the same to be laid before both Houses of Parliament.