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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2)(xi) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(xi)to consider and approve the establishment of a new Department. Division, Centre or Research Station/Sub-station or abolition of any one of them or otherwise reconstitution of Department/Divisions, Research Stations or Centre on the recommendation of the Academic Council;