Section 29(3)(iii) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

(iii)unless the representation against an order of the Forum was made within the period set out in these Regulations;

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