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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(1) in The Jammu and Kashmir Saffron Act, 2007

(1)The Enforcement Inspectors and such other officers of the Agriculture Department as the Government may, by notification in the Government Gazette, appoint, shall be authorized to take such steps as may be necessary for implementing the provisions of the Act and the rules made thereunder.