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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in The Insurance Surveyors And Loss Assessors (Licensing, Professional Requirements And Code Of Conduct) Regulations, 2000

(e)"Inspecting Authority" means the person(s) appointed by the Authority to inspect and investigate the affairs of any surveyors and loss assessor;