Delhi High Court - Orders
Rekha Oberoi vs Amit Oberoi on 8 April, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 366/2020 & I.A.10910/2020 & 1470/2022
REKHA OBEROI ..... Plaintiff
Through: Mr. Neeraj Gupta, Mr. Rohit Tyagi
and Mr. Prateek Goswami,
Advocates.
versus
AMIT OBEROI ..... Defendant
Through: Mr. Sanjay Rathi, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 08.04.2022
1. Learned counsel for the parties pray that parties be referred to mediation.
2. Accordingly, parties are referred to Delhi High Court Mediation and Conciliation Centre.
3. Parties shall appear before the Centre on 19.04.2022 at 3.30 PM.
4. Parties shall appear before the Court for reporting settlement, if any on 27.05.2022.
SANJEEV SACHDEVA, J APRIL 8, 2022 rk Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:08.04.2022 Signing Date:10.04.2022 10:22:02 20:07 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.