Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(5)] [Section 25] [Entire Act] Union of India - Subsection Section 25(5)(b) in Banking Companies (Acquisition And Transfer of Undertaking) Act, 1969 (b)after the words "subsidiary banks" or subsidiary bank", as the case may be, shall be inserted.