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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(vii) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(vii)to advise the Executive Council on recognition certificates of other boards, institutes and determination of their equivalence in relation to the certificates of the Institute;