Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(3) in The U.P. Regulation of Coaching Act, 2002 (3)Whoever wilfully contravenes, or abets the contravention of, the provisions of sub-section (4) of Section 8 shall be punished with fine which may extend to ten thousand rupees.
