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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(ii) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(ii)I agree not to do any work otherwise than in accordance with the site and building plans and specifications which have been approved or in contravention of any of the provisions of the Act or any rule, bye-law, order or other declaration made thereunder or of any direction or requisition lawfully given or made under the Act, rules or bye-laws.