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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(5) in The Bharathiar University Act, 1981

(5)to prescribe [* * *] [Omitted by Tamil Nadu Act 20 of 1985.] the conditions for approving colleges or institutions in which provision is made for the preparation of students for titles of diplomas of the University and to withdraw such approval;