Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 10 in Punjab State Electricity Regulatory Commission State Advisory Committee Regulations, 2005 10. Recommendation of the Committee not binding on the Commission. - The recommendations or advice of the State Advisory Committee shall not be binding on the Commission.
