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[Cites 0, Cited by 0] [Section 101C] [Entire Act]

State of Haryana - Subsection

Section 101C(5) in The Punjab Land Revenue Act, 1887

(5)When any order made under the proviso to sub-section (1) of section 101-B shall, under the provisions of sub-section (4) of this section, cease to operate and determine, all rights reserved to any person by such order shall be extinguished.