Section 4(2)(c) in International Telecommunication Access to Essential Facilities at Cable Landing Stations Regulations, 2007

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Telecom Regulatory Authority Of India - Subsection

Section 4(2)(c) in International Telecommunication Access to Essential Facilities at Cable Landing Stations Regulations, 2007

(c)technical information relating to -

(i)slot allocation of Reference Capacity in relevant submarine cable system acquired or agreed to be acquired by the eligible Indian International Telecommunication Entity;

(ii)bearer designation of the capacity acquired or agreed to be acquired;

(iii)the tentative date or likely date of testing of Reference Capacity by the eligible Indian International Telecommunication Entity.

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Telecom Regulatory Authority Of India - Subsection

Section 4(2)(c) in International Telecommunication Access to Essential Facilities at Cable Landing Stations Regulations, 2007