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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(1)(v) in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

(v)"Hospital" means any hospital which is managed or owned by a local authority, State Government or Central Government or any private hospital having pro having a provision of at least thirty (30) beds