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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(5) in Jammu and Kashmir Shops and Establishments Act, 1966

(5)"day" means the period of twenty-four hours beginning at midnight;Provided that in case of an employee whose hours of work extend beyond midnight, day means the period of twenty four hours beginning when such employment commences irrespective of midnight;