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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Tripura - Subsection

Section 90(8) in The Tripura Co-operative Societies Rules, 1976

(8)The Registrar shall fix the amount of remuneration, if any, to be paid to the Liquidator. The remuneration shall be included in the cost of liquidation which shall be payable out of the assets of the society in priority to other claims.