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[Cites 0, Cited by 0] [Section 625] [Entire Act]

State of West Bengal - Subsection

Section 625(1) in The Calcutta Municipal Corporation Act, 1980

(1)The State Government may, by notification and in such other manner as it may determine, declare its intention to include any area in the neighbourhood of Calcutta within the limits of Calcutta, to be administered by the Corporation under this Act, or to exclude any area from the limits of Calcutta.