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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(2)(a) in The Punjab Village Common Lands (Regulation) Act, 1953

(a)the principles on which, the extent and manner in which the inhabitants of the village shall make use of the lands vested in a panchayat;