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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(2) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(2)In the case of group housing schemes/plotted development schemes, the Authority may relax the requirements of the plot size as specified in sub-regulation (1) above to such extent as it may deem necessary, but in no case it shall be less than the minimum prescribed under Indian Standard Number 8888 of 1993 as mentioned is Schedule-II.