Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 263 in Grama Panchayats Rules, 1968 263. Joint Committees. - Two or more Grama Panchayats may, with the approval of the Collector join in constituting a Joint Committee for any purpose in which they are jointly interested for any matter for which they are jointly responsible.
