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State of Rajasthan - Section

Section 4 in Rajasthan Petroleum State and Subordinate Service Rules, 2012

4. Composition and Strength of the service.

(1)The nature of post(s) included in the service shall be as specified in column 2 of the Schedule-I and Schedule-II, as the case may be.
(2)The strength of posts in the service shall be such as may be determined by the Government, from time to time:Provided that the Government may-
(a)create any post, permanent or temporary from time to time, as may be considered necessary and it may abolish any such posts in the like manner without thereby entitling any person to any compensation; and
(b)leave unfilled or hold in abeyance or abolish any post, permanent or temporary from time to time, without thereby entitling any person to any claim or compensation.