Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act] State of Maharashtra - Subsection Section 48(1)(a) in Maharashtra Police Act (a)any large work which is being carried on or any public amusement which is being conducted is likely to impede the traffic or to attract a large number of people, or