Allahabad High Court
Smt. Kamlesh Devi vs Consolidation Commissioner, Lucknow ... on 29 July, 2010
Author: Sabhajeet Yadav
Bench: Sabhajeet Yadav
Court No. - 5 Case :- WRIT - B No. - 44096 of 2010 Petitioner :- Smt. Kamlesh Devi Respondent :- Consolidation Commissioner, Lucknow And Others Petitioner Counsel :- M.N. Singh,Mahesh Narain Singh Respondent Counsel :- C.S.C.,Pradeep Kumar Pandey Hon'ble Sabhajeet Yadav,J.
Matter pertains to transfer of the case. In given facts and circumstances of the case I do not find any good ground to interfere in the matter and grant the relief sought for in the writ petition. The writ petition accordingly stands dismissed.
Order Date :- 29.7.2010 SL